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Calcutta High Court (Appellete Side)

Dr. Ratnakar Pani & Anr vs The State Of West Bengal & Ors on 8 July, 2014

Author: Ashoke Kumar Dasadhikari

Bench: Ashoke Kumar Dasadhikari

1 8th July, 2014 (SKB) W.P. 4673 (W) of 2014 Dr. Ratnakar Pani & Anr.

Versus The State of West Bengal & Ors.

Mr. Kesab Bhattacharjee, Mr. Jagabandhu Roy, Mrs. Manasi Roy ....for the petitioners.

Inadvertent mistakes had cropped up in the order dated 10th June, 2014.

In 3rd paragraph it should be '14th June, 2013' and 'memo no.' in place and stead of '14th June, 2012' and 'memo dated' respectively.

In 4th paragraph it should be 'redesignation Benefit' in place of 'and Career Advancement'.

In quotation it should be '(Selection Grade)' in place of '(Section Grade)' and in the last but 3rd paragraph it should be '14th June, 2013' in place of '14th June, 2012'.

Let this order be treated as part of the order dated 10th June, 2014. Department is directed to incorporate the necessary corrections.

(Ashoke Kumar Dasadhikari, J.)