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Union of India - Section

Section 67 in The Mineral Concession Rules, 1960

67. Lease period

.-Where more than one mineral is found in an area and lease is granted for exploiting two or more minerals, [the periods of lease for all minerals shall be co-terminus with that for which the first lease was originally granted] [ Substituted by G.S.R. 703(E), dated 30.3.1968.].