Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(18)] [Section 40] [Entire Act] State of West Bengal - Subsection Section 40(18)(c) in West Bengal Co-operative Societies Rules, 2011 (c)if the mark indicating the vote is made in such manner that it is doubtful to ascertain in whose favour the vote has been cast.