Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 18 in The Rajasthan Secondary Education Act, 1957 18. [Vice-Chairman. [Substituted vide Section 4 of Rajasthan Act No. 7 of 1962, w.e.f. 16-12-1962.] - The Director of Education (Primary and Secondary) Rajasthan shall ex-officio be the Vice-Chairman of the Board.]
