Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Manipur - Subsection Section 44(c) in The Manipur (Hill Areas) District Councils Act, 1971 (c)all land or other property transferred to the District Council by the Administrator or by gift, sale or otherwise for public purposes.
