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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(2)(a) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(a)grants, if any, [made by the Central Government or the State Government;] [Substituted by Act No.25 of 1976.]