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[Cites 0, Cited by 16] [Article 176] [Constitution]

Constitution Subarticle

Article 176(1) in Constitution of India

(1)At the commencement ofthe first session after each general election to the Legislative Assembly and at the commencement of the first session of each year, the Governor shall address the Legislative Assembly or, in the case of a State having a Legislative Council, both Houses assembled together and inform the Legislature of the causes of its summons.