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State of Rajasthan - Section

Section 77 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

77.

The Rajasthan Taqavi Rules and any other rules relating to loans for agricultural purposes at present in force in the Abu, Ajmer and Sunel areas are hereby repealed.Form No. I(See rules 12 & 13)Form of Application for Taqavi