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State of Jharkhand - Section

Section 336 in Bihar Education Code, 1961

336. Library.

- (i) Adequate provision should be made for a library and for lending books to the pupils. A sum should be earmarked for expenditure on the library every year and a definite part of this should be set aside for the purchase of books likely to interest the boys, as opposed to reference books and text-books.(Amended vide G. O. no 2205-E., dated the 14th July 1923.)
(ii)A catalogue of the library books should be prepared and kept up-to-date.