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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(1) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(1)No person shall be appointed as the Principal of an affiliated college or an institution maintained by the University except on the recommendation of a selection committee constituted for the purpose, consisting of -
(a)the Vice-Chancellor, ex officio Chairman; and
(b)three persons having special knowledge of the subject or subjects in which instruction is being provided by the college or institution, of whom two shall be nominated by the Executive Council and one by the Academic Council, being persons not in the service of the University.