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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(i) in National Council for Teacher Education (Recognition Norms & Procedure) Regulations, 2009

(i)[the copy of the print-out of the application submitted online in triplicate] [Substituted, by Notification No. 51-1/2009/NCTE (N & S), dated 23 July, 20.10 for, 'Application in triplicate on the prescribed format' (w.e.f. 27 July, 2010).].