Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 156(2)] [Section 156] [Entire Act]

Union of India - Subsection

Section 156(2)(k) in The Indo-Tibetan Border Police Force Act, 1992

(k)the constitution of authorities to decide for what persons, to what amounts and in what manner, provisions should be made for dependents under section 67 and the due carrying out of such decisions;