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State of Rajasthan - Section

Section 13 in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

13. Allienation of the property.

- An institution or a body which has received grant in-aid under these rules shall not transfer any property to any person, institutions or body without the concurrence of the Department/Government as the case may be, except the disposal of un-serviceable articles.