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[Cites 0, Cited by 0] [Section 151] [Entire Act]

State of Andhra Pradesh - Subsection

Section 151(iii) in Andhra Pradesh Rules Under the Registration Act, 1908

(iii)Deposition taken by a Registrar or by a Sub-Registrar empowered to exercise any of the powers of a Registrar, shall be recorded in English and by the other Sub-Registrars in the language of the Sub-District or in the language used by the deponent.