Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in The M.P. Wakf Rules, 2000 1. Short title and commencement. (1)These rules may be called the Madhya Pradesh wakf Ruels, 2000.(2)They shall come into force with effect form the date of their publication in the Madhya Pradesh Gazette.
