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[Cites 0, Cited by 0] [Section 221(2)] [Section 221] [Entire Act]

Union of India - Subsection

Section 221(2)(c) in The Coal Mines Regulations, 2017

(c)plans and sections of the area prepared adhering to general requirements under these regulations, showing details of extraction work that is already completed and the conditions of all the boreholes and the part of working abandoned or discontinued; and