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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Telangana - Subsection

Section 77(1)(ii) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(ii)that the charitable or religious institution or endowment has ceased to exist or the charity or service has become impossible of performance;