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State of Tamilnadu - Section

Section 15 in General Rules for the Localization and Demarcation of Enclosures in Reserved Forests

15. The cairns will be built round the post of the largest stones procurable (or earth and turf where stones are not available), up to a height of 4 feet and should be 4 feet in diameter, or square, at the base, and 2 feet

at the top.