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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5)(b) in The National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003

(b)for at least 3 years in the pay scale of Rs. 18,400-500-22,400; and