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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(xi) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xi)to lay before the Manpower Planning Department of Government of Madhya Pradesh annually a full statement of the financial requirements of all Colleges and hostels;