Delhi High Court - Orders
Ilac Investment Pvt. Ltd vs Union Of India & Ors on 12 December, 2023
$~29.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4458/2023 & CM APPL. 17130/2023
ILAC INVESTMENT PVT. LTD. ..... Petitioner
Through: Mr P. Roy Chaudhuri, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Santosh Kumar Pandey,
Advocate for UOI.
Mr. Shailendra Singh, Ms. Anuja
Pethia, Mr. Rishabh Nigam,
Advocates for Income Tax
Department.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 12.12.2023 Learned counsel for the petitioner wishes to withdraw the present writ petition. Accordingly, the same is dismissed as withdrawn.
ACTING CHIEF JUSTICE MINI PUSHKARNA, J DECEMBER 12, 2023 N.Khanna This is a digitally signed order.
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