Bombay High Court
Shapoorji Pallonji And Co. Ltd vs Nilesh Thakur And 3 Ors. And Dy. Director ... on 5 February, 2020
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 770 OF 2017
In
EXECUTION APPLICATION 1580 OF 2015
Shapoorji Pallonji And Co. Ltd. ....Petitioner
V/S
Nilesh Thakur 3 Ors. And Nitish Janardhan ....Respondent
Thakur And Anr (applicants) WITH CHAMBER SUMMONS NO. 1073 OF 2016 In EXECUTION APPLICATION 1580 OF 2015 Shapoorji Pallonji And Co. Ltd. ....Petitioner V/S Nilesh Thakur 3 Ors. And Deputy Dirctor And ....Respondent Swapnashilp Co-operative Housing Soc Ltd And 3 Ors WITH CHAMBER SUMMONS NO. 1077 OF 2016 In EXECUTION APPLICATION 1580 OF 2015 Shapoorji Pallonji And Co. Ltd. ....Petitioner V/S Nilesh Thakur And 3 Ors. And Dy. Director ....Respondent (respondent) WITH CHAMBER SUMMONS NO. 1554 OF 2016 Page 1/3 ::: Uploaded on - 05/02/2020 ::: Downloaded on - 06/02/2020 05:36:50 ::: In EXECUTION APPLICATION 1580 OF 2015 Shapoorji Pallonji And Co. Ltd. ....Petitioner V/S Nilesh Thakur 3 Ors. And Deputy Director And ....Respondent 4 Ors WITH CHAMBER SUMMONS NO. 1726 OF 2016 In EXECUTION APPLICATION 1580 OF 2015 Shapoorji Pallonji And Co. Ltd. ....Petitioner V/S Nilesh Thakur And 3 Ors. And Lic Of India ....Respondent (respt/garnishee) WITH CHAMBER SUMMONS NO. 392 OF 2017 In EXECUTION APPLICATION 1580 OF 2015 Shapoorji Pallonji And Co. Ltd. ....Petitioner V/S Nilesh Thakur And 3 Ors. And Srb Developer ....Respondent And 2 Ors. And Dy. Director (addl. Resp) WITH CHAMBER SUMMONS NO. 1727 OF 2016 In EXECUTION APPLICATION 1580 OF 2015 Shapoorji Pallonji And Co. Ltd. ....Petitioner V/S Page 2/3 ::: Uploaded on - 05/02/2020 ::: Downloaded on - 06/02/2020 05:36:50 ::: Nilesh Thakur And 3 Ors. And M/s. Prs ....Respondent Developers And 14 Ors (respondents) Mr.Gaurang Mehta with Ms.Reha Mehta for Applicant/Decree Holder.
Mr.Ajit Tamhane with Mr.Rohan Tamhane, Ms.Gunjan Tamhane i/b.
M/s.Tamhane & Co. for Applicant in CHS No.770/17. Mr.G.S. Hegde a/w C. M. Lokesh i/b A. R.Bhole & Co. Respondent/Garnishee in CHS 1726/16. Ms.Gargi Bhagwat i/b. Divekar & Bhagwat & Co. for Addl. Respondent No.1 in CHS No.1073/16. Ms. Surbhi S. Gujar h/f Mr.Harish Pawar for Respondent No.2 in CHS No.1554/16.
Mr.Mikhail Behl with Mr.K.G. Mhatre, Ms.Neha Dave i/b. Mhatre & Associates for Respondent/Garnishee Nos.1 to 3 in CHS No.392/17.
CORAM : G. S. KULKARNI, J DATE : 5th February, 2020 P.C. :
Stand over to 11/02/2020 ( ASSOCIATE ) Page 3/3 ::: Uploaded on - 05/02/2020 ::: Downloaded on - 06/02/2020 05:36:50 :::