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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 100(2)(xii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(xii)accord sanction to the creation of posts of officers and staff of the Market Committee;