Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Madhya Pradesh - Subsection Section 6(e) in Madhya Pradesh Investment Region Development and Management Act, 2013 (e)project the requirement of the scheme area for amenities and utilities such as water, drainage, electricity and suggest measures for their fulfillment;
