Supreme Court - Daily Orders
Jarnail Singh vs Lachhmi Narain Gupta . on 2 November, 2018
Bench: Kurian Joseph, S. Abdul Nazeer, M.R. Shah
1
ITEM NO.42 + 63 COURT NO.3 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30621/2011
(Arising out of impugned final judgment and order dated 15-07-2011
in CWP No. 13218/2009 passed by the High Court Of Punjab & Haryana
At Chandigarh)
JARNAIL SINGH & ORS. Petitioner(s)
VERSUS
LACHHMI NARAIN GUPTA & ORS. Respondent(s)
WITH
SLP(C) No. 31735/2011 (IV-B)
SLP(C) No. 35000/2011 (IV-B)
SLP(C) No. 4831/2012 (XV)
SLP(C) No. 2839/2012 (IX)
SLP(C) No. 5860/2012 (IX)
SLP(C) No. 5859/2012 (IX)
SLP(C) No. 30841/2012 (IX)
SLP(C) No. 8327/2014 (IV-B)
SLP(C) No. 6915/2014 (IV-B)
SLP(C) No. 16710-16711/2014 (IV-B)
SLP(C) No. 33163/2014 (IV-B)
SLP(C) No. 23344/2014 (IV-B)
SLP(C) No. 23339-23340/2014 (IV-B)
SLP(C) No. 21343/2015 (XIV)
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2018.11.03
C.A. No. 4562-4564/2017 (XIV)
14:16:52 IST
Reason:
(FOR ON IA 1/2015 FOR ON IA 13/2017 and IA No.64344/2017-
APPROPRIATE ORDERS/DIRECTIONS and IA No.64350/2017-APPROPRIATE
ORDERS/DIRECTIONS and IA No.140490/2017-impleading party)
2
SLP(C) No. 25191/2015 (XI)
(FOR STAY APPLICATION -IA 6/2016
FOR EXEMPTION FROM FILING O.T. -IA 7/2016
FOR [PERMISSION TO FILE ANNEXURES] - IA 8/2016
FOR EXEMPTION FROM FILING O.T. -IA 9/2016
FOR [PERMISSION TO FILE ANNEXURES] -IA 10/2016
FOR [PERMISSION TO FILE ANNEXURES] -IA 11/2017 and
IA No.14723/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
C.A. No. 4880/2017 (XVI)
C.A. No. 4878-4879/2017 (XVI)
SLP(C) No. 31191/2015 (XI)
(FOR STAY APPLICATION -IA 22/2016
FOR EXEMPTION FROM FILING O.T. - IA 23/2016
FOR [PERMISSION TO FILE ANNEXURES] - IA 24/2016
FOR EXEMPTION FROM FILING O.T. - IA 25/2016
FOR [PERMISSION TO FILE ANNEXURES] - IA 27/2017 and
IA No.6006/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS and
IA No.9976/2018-CLARIFICATION/DIRECTION)
C.A. No. 4876-4877/2017 (XVI)
C.A. No. 4881/2017 (XVI)
SLP(C) No. 33688/2015 (XI)
C.A. No. 4882/2017 (XVI)
CONMT.PET.(C) No. 314/2016 In SLP(C) No. 4831/2012 (XV)
C.A. No. 5247/2016 (IV-A)
C.A. No. 11817/2016 (IV-A)
C.A. No. 11816/2016 (IV-A)
C.A. No. 11820/2016 (IV-A)
T.P.(C) No. 608-609/2017 (XVI-A)
C.A. No. 4833/2017 (IV)
(IA No.60803/2017-PERMISSION TO APPEAR AND ARGUE IN PERSON)
C.A. No. 701-704/2017 (IV-A)
C.A. No. 11822-11825/2016 (IV-A)
C.A. No. 11837-11840/2016 (IV-A)
C.A. No. 11842-11845/2016 (IV-A)
3
C.A. No. 11829-11832/2016 (IV-A)
C.A. No. 11847-11850/2016 (IV-A)
C.A. No. 11828/2016 (IV-A)
CONMT.PET.(C) No. 11/2017 IN slp(c) no.19765/2015 @ SLP(C) No.
19765-19767/2015 (XIV)
CONMT.PET.(C) No. 13/2017 IN slp(c) no.19767/2015 @ SLP(C) No.
19765-19767/2015 (XIV)
(IA No.110979/2017-CLARIFICATION/DIRECTION)
SLP(C) No. 10638/2017 (XIV)
S.L.P.(C)...CC No. 6821/2017 (IV-A)
SLP(C) No. 17491/2017 (IV-B)
SLP(C) No. 18844/2017 (IV-B)
(FOR ADMISSION and I.R. and IA No.50433/2017-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 19422-19423/2017 (IV-B)
(FOR ADMISSION and Interim Relief .R. and IA No.48144/2017-
CONDONATION OF DELAY IN FILING)
SLP(C) No. 24681/2017 (IV-B)
Diary No(s). 28776/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.101068/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.101064/2017-PERMISSION TO
FILE SLP/TP and IA No.112655/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
Diary No(s). 29066/2017 (XIV)
Diary No(s). 30189/2017 (IX)
(FOR ADMISSION and I.R. and IA No.108620/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.108623/2017-EXEMPTION FROM
FILING O.T. and IA No.108613/2017-PERMISSION TO FILE SLP/TP and IA
No.108619/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)
Diary No(s). 31145/2017 (IV-B)
SLP(C) No. 28446-28447/2017 (IX)
(FOR ADMISSION and I.R. and IA No.108765/2017-EXEMPTION FROM FILING
O.T. and IA No.108766/2017-PERMISSION TO FILE LENGTHY LIST OF DATES
and IA No.117968/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS and
IA No.117972/2017-EXEMPTION FROM FILING O.T.)
4
SLP(C) No. 28306/2017 (IX)
(FOR ADMISSION and I.R. and IA No.108178/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.108183/2017-EXEMPTION FROM
FILING O.T. and IA No.108180/2017-PERMISSION TO FILE LENGTHY LIST
OF DATES and IA No.117758/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS and IA No.138253/2017-INTERVENTION APPLICATION)
Diary No(s). 33481/2017 (IX)
(FOR ADMISSION and I.R. and IA No.108493/2017-CONDONATION OF DELAY
IN FILING and IA No.108495/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.108499/2017-EXEMPTION FROM FILING O.T.)
SLP(C) No. 30942/2017 (IX)
(FOR ADMISSION and I.R. and IA No.119346/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.119344/2017-EXEMPTION FROM
FILING O.T.)
Diary No(s). 33488/2017 (IX)
(FOR ADMISSION and I.R. and IA No.109200/2017-EXEMPTION FROM FILING
O.T. and IA No.109198/2017-PERMISSION TO FILE SLP/TP )
Diary No(s). 34271/2017 (IX)
Diary No(s). 34520/2017 (IX)
Diary No(s). 35324/2017 (IX)
Diary No(s). 35577/2017 (IX)
Diary No(s). 35818/2017 (XIV)
Diary No(s). 36305/2017 (IX)
(FOR ADMISSION and I.R. and IA No.123509/2017-CONDONATION OF DELAY
IN FILING and IA No.123510/2017-EXEMPTION FROM FILING O.T. and IA
No.123506/2017-PERMISSION TO FILE SLP/TP )
Diary No(s). 36377/2017 (IX)
( IA No.120283/2017-CONDONATION OF DELAY IN FILING and IA
No.120294/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.120281/2017-PERMISSION TO FILE SLP/TP and IA
No.120292/2017-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.120298/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 31288/2017 (XIV)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS ON IA 120779/2017)
Diary No(s). 38895/2017 (IX)
Diary No(s). 42413/2017 (IX)
(FOR ADMISSION and I.R. and IA No.69759/2018-CONDONATION OF DELAY
IN FILING and IA No.69762/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.69765/2018-EXEMPTION FROM FILING O.T.
and IA No.69761/2018-CONDONATION OF DELAY IN REFILING and IA
5
No.69768/2018-PERMISSION TO FILE LENGTHY LIST OF DATES)
Diary No(s). 619/2018 (IX)
Diary No(s). 969/2018 (IX)
Diary No(s). 971/2018 (IX)
Diary No(s). 1042/2018 (IX)
Diary No(s). 1046/2018 (IX)
Diary No(s). 1584/2018 (IX)
Diary No(s). 2677/2018 (IX)
Diary No(s). 7243/2018 (IX)
SLP(C) No. 16469/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.72147/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 18925/2018 (IV-B)
(FOR ADMISSION and I.R. and IA No.73026/2018-EXEMPTION FROM FILING
O.T. and IA No.73023/2018-PERMISSION TO FILE SLP/TP and IA
No.73025/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Diary No(s). 22349/2018 (IV-B)
(FOR ADMISSION and I.R. and IA No.94761/2018-CONDONATION OF DELAY
IN FILING and IA No.94765/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 23907/2018 (IV-B)
(FOR ADMISSION and I.R. and IA No.141703/2018-CONDONATION OF DELAY
IN FILING and IA No.141705/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.141704/2018-CONDONATION OF DELAY IN
REFILING)
SLP(C) No. 22985/2018 (XV)
(FOR ADMISSION and I.R. and IA No.110750/2018-CONDONATION OF DELAY
IN FILING and IA No.110756/2018-APPLICATION FOR SUBSTITUTION and IA
No.110758/2018-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.)
SLP(C) No. 27401-27402/2018 (IV-B)
(FOR ADMISSION and I.R. and IA No.113251/2018-CONDONATION OF DELAY
IN FILING and IA No.115137/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
WITH
SLP(C) No(s). 28842/2018
(IA 33371/2018 – Exemption from filing C/c of the impugned
judgment)
6
SLP(C) No. 28844/2018 (IX)
(FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 33087/2018
FOR CONDONATION OF DELAY IN FILING ON IA 33089/2018
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
33090/2018)
SLP(C) No. 28846/2018 (IX)
(FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 33205/2018
FOR CONDONATION OF DELAY IN FILING ON IA 33207/2018 FOR EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 33210/2018)
SLP(C) No. 28847/2018 (IX)
(FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 35065/2018
FOR CONDONATION OF DELAY IN FILING ON IA 35066/2018
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
35067/2018)
SLP(C) No. 28848/2018 (IX)
(FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 40097/2018
FOR CONDONATION OF DELAY IN FILING ON IA 40098/2018
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
40101/2018)
Diary No(s). 30693/2018 (IV-A)
(FOR ADMISSION and I.R. and IA No.140486/2018-CONDONATION OF DELAY
IN FILING and IA No.140488/2018-CONDONATION OF DELAY IN REFILING)
Date : 02-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. K.K. Venugopal,AG
Mr. Vikramjeet Banerjee,ASG
Mr. A.K. Panda,Sr.Adv.
Mr. R. Balasubramanian,Adv.
Ms. Shradha Deshmukh,Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Rajesh Ranjan,Adv.
Mr. P.K. Mullick,Adv.
Mr. B. Krishna Prasad, AOR
Mrs. Anil Katiyar, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Tushar Mehta,SG
Mr. S. Guru Krishna Kumar,Sr.Adv.
Mr. Shriram P.,Adv.
Mr. Dilip Taur,Adv.
Mr. Amol Deshmukh,Adv.
Mr. Pratik Gaurav,Adv.
7
Ms. Deepa Kulkarni,Adv.
Ms. Suvarna Gamu,Adv.
Mr. Anoop Kandari,Adv.
Mr. Nishant R.Katneshwarkar, AOR
Mr. Tushar Mehta,SG
Mr. Saurabh Mishra, AAG
Mr. Arjun Garg, AOR
Mr. Manish Yadav,Adv.
Mr. Aakash Nandolia,Adv.
Ms. Indira Jaising,Sr.Adv.
Ms. Ajita Sharma,Adv.
Ms. Nehmat Kaur,Adv.
Mr. P.S. Patwalia,Sr.Adv.
Mr. Manan Kumar Mishra,Sr.Adv.AAG
Mr. Shuyvodeep Roy,Adv.
Ms. Rituraj Biswas,Adv.
Ms. Natasha Dalmia,Adv.
Ms. Harishka Verma,Adv.
Mr. Somnath Banerjee,Adv.
(State of Bihar) Mr. P.S. Patwalia,Sr.Adv.
Ms. Abha R. Sharma,AOR
Mr. D.S. Parmar,Adv.
Ms. Sujeeta Srivastava,Adv.
Mr. Mahendra Singh,Adv.
(State of Tripura) Mr. P.S. Patwalia,Sr.Adv.
Mr. Shuvodeep Roy,Adv.
Mr. Rituraj Biswas,Adv.
Ms. Meenakshi Arora,Sr.Adv.
Mr. Uday Gupta,Adv.
Ms. Shivani Lal,Adv.
Mr. Hiren Dasan,Adv.
Mr. M.K. Tripathi,Adv.
Mr. Gaurav Dave,Adv.
Mr. Mohan Pandey, AOR
Mr. Sushil Karanjkar,Adv.
Mr. Raghunath Singh,Adv.
Mr. K. N. Rai, AOR
Dr. Krishan Singh Chauhan, AOR
Mr. Ajit Kumar Ekka,Adv.
Mr. Ravi Prakash,Adv.
Mr. Murari Lal,Adv.
Mr. K.C. Lamba,Adv.
Mr. Avijit Bhatacharjee,Adv.
Ms. Upma Shrivastava,Adv.
8
Mr. Ajoy Kumar Ghosh,Adv.
Mr. Abhay Kant Mishra,Adv.
Ms. Debjani Das Purkayastha,Adv.
Dr. Rajeev Davan,Sr.Adv.
Mr. Atul Yeshwant Chitale,Sr.Adv.
Mr. Gurjyot Setjhi,Adv.
Ms. Shivangi Khanna,Adv.
Ms. Tanvi Kakar,Adv.
Mr. Abhijat P. Medh, AOR
Mr. Nidesh Gupta,Sr.Adv.
Mr. Manoj Gorkela,Adv.
Mr. Alok Singh,Adv.
Mr. Sunil Mallan,Adv.
Ms. Shashi Kiran, AOR
Mr. Satish Chandra,Adv.
Mr. Manoj Jain,Adv.
Ms. Prakriti Raj,Adv.
M/s. Gorkela Law Office
Mr. V. Shekhar,Sr.Adv.
Mr. Manoj Gorkela,Adv.
Mr. Alok Singh,Adv.
Mr. Sunil Mallan,Adv.
Ms. Prakriti Raj,Adv.
M/s.Gorkela Law Office
Mr. V. Shekhar,Sr.Adv.
Mr. Manoj Gorkela,Adv.
Mr. Alok Singh,Adv.
Mr. Sunil Mallan,Adv.
Ms. Prerna Mehta, AOR
Mr. Sanjay R. Hegde,Sr.Adv.
Mr. Manoj Gorkela,Adv.
Mr. Alok Singh,Adv.
Mr. Sunil Mallan,Adv.
M/s.Gorkela Law Office
Mr. B.H. Marlapalle,Sr.Adv.
Mr. Ajit Wagh,Adv.
Mr. Ashok K. Mahajan, AOR
Mr. Colin Gonsalves,Sr.Adv.
Ms. Olivia Bang,Adv.
Mr. Satya Mitra, AOR
Ms. Devika Ramachandran,Adv.
Mr. Arjun Sain,Adv.
Mr. Manoj Jain,Adv.
Dr. Satish Chandra,Adv.
Mr. Prabhoo D.Tiwari,Adv.
9
Mr. K.K.L. Gautam,Adv.
Mr. A.K. Suman,Adv.
Mr. Rahul Mohod,Adv.
Mr. D.K. Pradhan,Adv.
Mr. R.R. Bag,Adv.
Mr. Vijendra Kasana,Adv.
Ms. Aruna Mathur,Adv.
Mr. Yusuf Khan,Adv.
Mr. Avneesh Arputham,Adv.
Ms. Anuradha Arputham,Adv.
Ms. Geetanjali,Adv.
M/S. Arputham Aruna And Co, AOR
Mr. Pratik R. Bombarde, AOR
Mr. Jitendra Ashok,Adv.
Mr. Abhishek Kumar,Adv.
Mr. Aakarsh Kamra,Adv.
Dr. Gunratan Sadavarte,Adv.
Dr. Jay Shree L. Patil,Adv.
Mr. Pankaj Kumar Singh,Adv.
Mr. Pawan Kumar Shukla,Adv.
Mr. Makrand Pratap Singh,Adv.
Mr. Mukesh Verma,Adv.
Mr. Raj Singh Rana, AOR
Dr. M.P. Raju,Adv.
Mr. M. Vijaya Bhaskar,Adv.
Mr. Sunil Kumar,Adv.
Mr. S.P. Singh,Adv.
Mr. Randhir Singh,Adv.
Mr. M. Vijaya Bhaskar, AOR
Mr. Dinesh P. Rajbhar,Adv.
Mr. Rakesh Rathod,Adv.
Mr. Anzu. K. Varkey, AOR
Mr. V.N. Subramanium,Adv.
Mr. B. Rajesh,Adv.
Mr. Prashant R. Dahat,Adv.
Mr. Akash B. Moon,Adv.
Mr. T. R. B. Sivakumar, AOR
Mr. P. K. Jayakrishnan, AOR
Mr. R.S.M. Lalky,Adv.
Mr. Ramesh Kumar,Adv.
Mr. Ram Kishan,Adv.
Mr. Nitin Meshram,Adv.
Mr. Ranbir Singh Yadav,Adv.
10
Mr. Pati Raj Yadav,Adv.
Mr. M.L. Lahoty,Adv.
Mr. Paban K. Sharma,Adv.
Mr. Anchit Sripat,Adv.
Dr. Dinesh Rattan Bhardwaj, AOR
Mr. Som Raj Choudhury, AOR
Mr. Chandra Bhushan Prasad, AOR
Mr. Shantanu Krishna, AOR
Ms. A. Sumathi, AOR
M/S. Gorkela Law Office, AOR
M/S. S.M.Jadhav And Company, AOR
Mr. Arvind S. Avhad, AOR
Mr. Aniruddha P. Mayee, AOR
Dr. (mrs. ) Vipin Gupta, AOR
Ms. Ruchi Kohli, AOR
Mr. Shuvodeep Roy, AOR
For Respondent(s)
(U.O.I.) Mr. K.K. Venugopal,AG
Mr. A.N.S. Nadkarni,ASG
Mr. Vikramjit Banerjee,ASG
Ms. V. Mohana,Sr.Adv.
Mr. K. Radhakrishnan,Sr.Adv.
Mr. P.K. Mullick,Adv.
Ms. Niranjana Singh,Adv.
Ms. Nisha Baghchi,Adv.
Mrs. Anil Katiyar, AOR
Dr. Nishesh Sharma,Adv.
Ms. Seema Bengani,Adv.
Mr. G.S. Makker,Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. B. Krishna Prasad, AOR
Dr. Rajeev Dhavan,Sr.Adv.
Mr. Kumar Parimal,Adv.
Mr. Smarhar Singh,Adv.
Dr. Rajeev Dhavan,Sr.Adv.
Mr. Atul Yeshwant Chitale,Adv.
Ms. Suchitra A. Chitale,Adv.
Mr. Gurjyot Sethi,Adv.
Ms. Shivangi Khanna,Adv.
Ms. Tanvi Kakar,Adv.
Mr. Abhijat P. Medh, AOR
Mr. K.V. Vishwanathan,Sr.Adv.
Mr. Kanu Agrawal,Adv.
Mr. Sandeep Devashish Das, AOR
11
Mr. A. Sharan,Sr.Adv.
Mr. Amit Anand Tiwari, AOR
Ms. Mary Mitzy,Adv.
Mr. N. Raja Senthoor Pandian,Adv.
Ms. Harshal Gupta,Adv.
Mr. Shashwat Singh,Adv.
Ms. Kiran Suri,Sr.Adv.
Mr. S.J. Amith,Adv.
Ms. Aishwarya Kumar,Adv.
Dr. (mrs. ) Vipin Gupta, AOR
Mr. Parimal Kumar,Adv.
Dr. Krishan Singh Chauhan, AOR
Mr. Ajit Kumar Ekka,Adv.
Mr. Ravi Prakash,Adv.
Mr. Chand Kiran,Adv.
Mr. M.L. Lahoty,Adv.
Mr. Gopal Shankar Narayanan,Adv.
Mr. Shobhit Tiwari,Adv.
Mr. Pratap Singh,Adv.
Mr. Pradeep Aggarwal,Adv.
Mr. Umesh Pratap Singh,Adv.
Ms. V. Nagpal,Adv.
Mr. Arjun Aggarwal,Adv.
Ms. N. Annapoorani, AOR
Ms. Geetanjali Mehlwal,Adv.
Mr. Sanveer Mehlwal,Adv.
Mr. Raju Shonkar,Adv.
Mr. Sushil Karanjkar,Adv.
Mr. Ragunath Singh,Adv.
Mr. K. N. Rai, AOR
Mr. Kumar Parimal,Adv.
Mr. Aniruddha P. Mayee, AOR
Mr. Karan Deo Baghel,Adv.
Mr. Omung Raj Gupta,Adv.
Mr. Manoj Joshi,Adv.
Mr. Rahul Sharma,Adv.
Mr. Siddhant Minal,Adv.
Mrs. Lalita Kaushik, AOR
Mr. Naresh Kaushik,Adv.
Mr. Vardhman Kaushik,Adv.
Mr. Dhruv Joshi,Adv.
Ms. Devika Singh,Adv.
Mrs. Lalita Kaushik, AOR
Mr. Nishant Gautam,Adv.
12
Mr. Suyash Mohan Guru,Adv.
Mr. Amol Srivastava,Adv.
Ms. Rebbeca D.,Adv.
Mrs. Lalita Kaushik, AOR
Mr. B. Sridhar, AOR
Ms. Radhika Chaturvedi,Adv.
Mr. Hitesh Kumar Sharma,Adv.
Mr. S.K. Rajora,Adv.
Dr. (mrs. ) Vipin Gupta, AOR
Mr. P. Soma Sundaram, AOR
Mr. Chandan Kumar,Adv.
Mr. Rituraj Choudhary,Adv.
Ms. Sujaya Bardhan,Adv.
(State of Uttar Pradesh) Ms. Aishwarya Bhati,AAG
Mr. Gaurav Srivastava,Adv.
Ms. Alka Sinha,Adv.
Mr. Anuvrat Sharma, AOR
Mr. Fuzail Ahmad Ayyubi, AOR
Ms. Aditi Gupta,Adv.
Mr. Ibad Mushtaq,Adv.
Mr. Gaurav Agrawal, AOR
Mr. Deepak Jain,Adv.
Ms. Jaspreet Aulakh,Adv.
M/s.Chirojit Mukherjee,Adv.
Ms. Prabhleen Kaur,Adv.
Ms. Shaila Arora,Adv.
Ms. A. Sumathi, AOR
(State of Bihar) Mr. M. Shoeb Alam, AOR
Mr. Ujjwal Singh,Adv.
Mr. Mojahid Karim Khan,Adv.
Mr. A. Subba Rao, AOR
Mr. K.L.D.S. Vinober,Adv.
Mr. Arun Bhardwaj,Adv.
Mr. Ashish Pandey,Adv.
Mr. Prateek Rai,Adv.
Ms. Amita Singh Kalkal, AOR
Mr. Arun Bhardwaj,Adv.
Mr. Ashish Pandey,Adv.
Mr. Prateek Rai,Adv.
Mr. Gauraan Bhardwaj,Adv.
Mr. Sanjay Gupta,Adv.
Mr. Vishwa Pal Singh, AOR
13
Mrs. Suchitra Atul Chitale, AOR
Ms. Priya Sharma,Adv.
Ms. Savita Devi,Adv.
Mr. Prathvi Raj Chauhan,Adv.
Ms. Priyanka Mishra,Adv.
Mr. P.S. Teji,Adv.
Mr. M. Vijaya Bhaskar, AOR
Mr. Sunil Kumar,Adv.
Mr. Gaya Prasad,Adv.
Ms. Navjot Neelam,Adv.
Mr. Arjun Sain,Adv.
Mr. Manoj Jain,Adv.
Dr. Satish Chandra,Adv.
Mr. Prabhoo Dayal Tiwari,Adv.
Mr. Manoj Ranjan Sinha,Adv.
Mr. Prashant R. Dahat,Adv.
Mr. Akash Moon,Adv.
Mr. Venkateswara Rao Anumolu,Adv.
Mr. Gopal Singh, AOR
Mr. Chandra Bhushan Prasad, AOR
Ms. Ruchi Kohli, AOR
Mr. Suhaas Ratna Joshi, AOR
Mr. Gaurav Kejriwal, AOR
Mr. Kuldip Singh, AOR
Mr. Ravindra Kumar, AOR
M/S. Arputham Aruna And Co, AOR
Mr. Samir Ali Khan, AOR
Ms. Abha R. Sharma, AOR
Mr. M. K. Dua, AOR
Respondent-in-person
Ms. Christi Jain, AOR
Mr. Smarhar Singh, AOR
Mr. Ravindra Keshavrao Adsure, AOR
Mr. Sunil Kumar Verma, AOR
Mr. Nikilesh Ramachandran, AOR
Ms. Chandan Ramamurthi, AOR
14
UPON hearing the counsel the Court made the following
O R D E R
The Registry is directed to prepare a state-wise list of cases so as to post all those cases before the same Bench. We request the learned Attorney General, to provide a separate list where reservation pertaining to Central laws is involved. We also direct the Advocates-On-Record of the States concerned to furnish a list of such cases to Registrar (J-I) so as to enable him to prepare the list state-wise, within two weeks from today. We request all the learned counsel concerned to furnish a short list of issues to be taken up by the Bench. Post the matters on 29th November, 2018.
(MAHABIR SINGH) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR