Section 9(6) in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996
(6)If the Secretary is satisfied that any ex-member is misusing or has misused the railway travel coupons issued to him, he may withdraw the railway coupons after obtaining the approval of the Speaker and thereupon such ex-member shall not be entitled for the railway coupons under sub-section (3) of Section 5-A.
