Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 11 in The Village Chaukidari Act, 1870

11. [ Number of chaukidars to be determined by the District Magistrate. [Substituted by Bengal Act 1 of 1892.]

- The District Magistrate shall determine the number of chaukidars to be employed in a village:Provided that, [* * *], there shall not be more than one chaukidar for over sixty houses.