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State of Tamilnadu - Section

Section 17 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

17. Quorum.

- The quorum for a meeting of the market committee shall be 50 per cent plus one of the existing members:Provided that there shall be no quorum for the meeting adjourned for want of quorum, if no new subject has been included in the agenda for such meeting.