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State of Uttar Pradesh - Section
Section 19F in The Subsidiary Rules
19F.
The Government have prescribed the following maximum scale for electrical fittings to be fixed in residences provided by the Government other than Government Houses and residences of Ministers:| Average pay of the post (excluding overseas pay) | Ceiling fans | Table fans | Lights (pendants or brackets) | Table lamps | Wiring point (fans and lights) | Plug wiring points (fans and lights) | Electric bells | Power plugs | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | |
| 1. | Less than Rs. 250, per mensem. | 2 | 1 | 7 | 1 | 9 | 3 | Nil | 1 |
| 2. | Rs. 250 per mensem and above but less than Rs. 500 permensem. | 4 | 1 | 16 | 1 | 20 | 6 | 1 | 1 |
| 3. | Rs. 500 per mensem and above but less than Rs. 1,200 permensem. | 5 | 2 | 22 | 2 | 27 | 7 | 2 | 2 |
| 4. | Rs. 1,200 per mensem and a above but less than Rs. 1,500 permensem. | 5 | 2 | 26 | 2 | 31 | 8 | 2 | 3 |
| 5. | Rs. 1500 per mensem and above. | 6 | 3 | 30 | 2 | 36 | 10 | 4 | 3 |