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Calcutta High Court (Appellete Side)

Tata Steel Limited & Anr vs Incab Industries Ltd. & Ors on 11 December, 2018

Author: Tapabrata Chakraborty

Bench: Tapabrata Chakraborty

                                     1


        11.12.18
 34     Ct. No.15
Sws.M
                                W.P. No. 14251 (W) of 2018


                                 Tata Steel Limited & Anr.
                                            -vs-
                                Incab Industries Ltd. & Ors.

                          Mr.   Pratap Chatterjee
                          Mr.   Debasish Kundu
                          Mr.   Jaydeb Gharai
                          Mr.   Saugata Banerjee
                                                           .....for the Petitioners
                          Mr. Saptangsu Basu
                          Mr. Aparajita Rao
                          Mr. Pallavi Gandhi
                                                  ....for the respondents

Mr. Joy Saha Ms. Shivangi Ms. S. Ghosh ....for the respondents Mr. Avishek Guha ...for the respondent No. 14 and 16 Heard the learned advocates appearing for the respective parties.

List this matter for further consideration in the 'Daily Supplementary List' of this Court on 9th January, 2019 as fixed at 2.00 p.m. (Tapabrata Chakraborty, J.) 2