Calcutta High Court (Appellete Side)
Tata Steel Limited & Anr vs Incab Industries Ltd. & Ors on 11 December, 2018
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
1
11.12.18
34 Ct. No.15
Sws.M
W.P. No. 14251 (W) of 2018
Tata Steel Limited & Anr.
-vs-
Incab Industries Ltd. & Ors.
Mr. Pratap Chatterjee
Mr. Debasish Kundu
Mr. Jaydeb Gharai
Mr. Saugata Banerjee
.....for the Petitioners
Mr. Saptangsu Basu
Mr. Aparajita Rao
Mr. Pallavi Gandhi
....for the respondents
Mr. Joy Saha Ms. Shivangi Ms. S. Ghosh ....for the respondents Mr. Avishek Guha ...for the respondent No. 14 and 16 Heard the learned advocates appearing for the respective parties.
List this matter for further consideration in the 'Daily Supplementary List' of this Court on 9th January, 2019 as fixed at 2.00 p.m. (Tapabrata Chakraborty, J.) 2