Section 2(1)(r) in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(r)'Tariff period' means the period for which tariff is to be determined by the Commission on the basis of norms specified under these Regulations;

Legal Document View