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State of Maharashtra - Section

Section 174F in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

174F.

The meeting of the Students' Executive Union shall be held at least twice a year and at other times when convened by the Chairman of the Union. However, if felt necessary, a meeting of the Union may be convened by the Director of Students' Welfare in consultation with the Vice-Chancellor.