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State of Gujarat - Section

Section 70 in Gujarat Minor Mineral Concession Rules, 2010

70. Power of the Government to give Direction.

- The grant or renewal of quarry lease, quarry permit and quarry Parwana under these rules shall be subject to such general instruction and directions as may be issued by the Government from time to time regarding conservation and scientific and economic development of minerals and industrial use of the Mineral in the State.