Supreme Court - Daily Orders
Chhagan Lal Gurjar vs The State Of Rajasthan on 13 March, 2018
Bench: Ranjan Gogoi, L. Nageswara Rao
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
REVIEW PETITION (CRL) NO.130 OF 2018
IN
SPECIAL LEAVE PETITION (CRL) NO.8650/2017
CHHAGANLAL GURJAR PETITIONER(S)
VERSUS
THE STATE OF RAJASTHAN & ORS. RESPONDENT(S)
O R D E R
This Review Petition has been filed against the order dated 20.11.2017 whereby the Special Leave Petition was dismissed.
Delay condoned.
We have perused the Review Petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 20.11.2017 is made out. Consequently, the review petition is dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(L. NAGESWARA RAO)
NEW DELHI
MARCH 13, 2018
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2018.03.14
16:53:12 IST
Reason:
ITEM NO.1004 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CRL) NO.130 OF 2018 IN SPECIAL LEAVE PETITION (CRL) NO.8650/2017 CHHAGAN LAL GURJAR Petitioner(s) VERSUS THE STATE OF RAJASTHAN & ORS. Respondent(s) (FOR ADMISSION and IA No.28359/2018-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 13-03-2018 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE L. NAGESWARA RAO By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file.)