Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2)(d) in Punjab Supply and Sale of Bhang Rules, 1956

(d)He shall not permit bhang or any preparation or admixture thereof to be consumed on the premises of his shop.