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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1)(a) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Rules, 1955

(a)If both the parties agree between themselves with regard to the amount of compensation to be paid the compensation agreed to shall be awarded.