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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(6)(g) in Punjab Urban Planning and Development Building Rules, 2018

(g)In case, where the basement is allowed beyond the building envelope as per sub-rule (6) of rule 30, then the level of the basement shall be at the ground floor level and the slabs should be designed to bear the load of fire tenders;