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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Karnataka - Subsection

Section 36(1)(d) in The Karnataka Homeopathic Practitioners Act, 1961.

(d)the detailed curriculum, the number of lectures, the period of terms devoted to practical and clinical studies in each subject and the recommendation of text books, if any;