Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Maharashtra - Subsection

Section 45(2) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Rules, 1962

(2)The Board may associate with itself for any particular purpose or area such number of Expert Co-opted Members not exceeding ten and such number of Associate Members not exceeding ten, as the Board may deem fit to appoint.