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[Cites 0, Cited by 0] [Section 67G(5)] [Section 67G] [Entire Act]

State of Punjab - Subsection

Section 67G(5)(f) in The Punjab Factory Rules, 1952

(f)It shall be clearly indicated on every locomotive crane in English and in the language understood by the majority of the workers in the factory, for what weight of load and at what radius the crane is safe.