Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Assam - Subsection

Section 53(1)(d) in The Assam Excise Act, 1910

(d)uses, keep or has in his possession any materials, still, utensil, implement or apparatus whatever for the purpose of manufacturing any intoxicant other than tari and pachwai; or