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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(1) in Gujarat Public Trusts Act, 2011

(1)determine -
(a)the amount of loss caused to public trust;
(b)whether such loss was due to any gross negligence, breach of trust, mis-application or misconduct on the part of any person;
(c)whether any of the trustees, or any person connected with the public trust was responsible for such loss;
(d)the amount which any of the trustees or any person connected with the public trust is liable to pay to the public trust for such loss, or