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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2)(a) in Orissa State Youth Welfare Board Rules, 1996

(a)Subject to the overall supervision of the Chairman, the Working Chairman and the Vice Chairman, act as the Executive, Officer of the State Board for the purpose of administration, direction and Management of all its affairs;