Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] Union of India - Subsection Section 140(ix) in The Central Motor Vehicles Rules, 1989 (ix)guarantor means an insurer who has guaranteed a foreign insurer in pursuance of these rules, and guarantee, guaranteed and guaranteeing have corresponding meanings;
