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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1)(d) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019

(d)the Secretary in charge of Information and Public Relations Department, or his nominee not below the rank of a Deputy Secretary to the Government;