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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(xi) in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973

(xi)["Work-stoppage"] [Substituted for the words 'stoppage of works' vide, S.O. 1728, dated 23rd November, 1976, published in Bihar Gazette, (Extra-ordinary), dated 23.11.1976.] means stoppage of normal activity in a unit as a result of which the persons employed in a unit are forced to remain away from their usual duties and such kambandi being either due to industrial disputes, sympathetic and political strikes or lockouts; and