Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] British India - Subsection Section 8(a) in The Sir Jamsetjee Jejeebhoy Baronetcy Act, 1915 (a)and to purchase land with a house thereon, and to pull the house down, and erect another, or to enlarge, alter or add to house thereon.-
