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[Cites 0, Cited by 6] [Section 253(1)] [Section 253] [Entire Act]

Union of India - Subsection

Section 253(1)(f) in The Income Tax Act, 1961

(f)an order passed by the prescribed authority under sub-clause (iv) or sub-clause (v) or sub-clause (vi) or sub-clause (via) of clause (23C) of section 10.