Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 10 in The Punjab School Education Board Leave Regulations

10. Obligation to furnish leave address.

- An employee shall, before proceeding on leave intimate to the authority granting leave, his address while on leave and shall keep the said authority informed of any change in the address previously furnished.