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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(17)(i) in The Gujarat Agricultural Lands Ceiling Act, 1960

(i)in relation to any period prior to the specified date, land which is used or capable of being used for agricultural purpose and includes the sites of farm buildings appurtenant to such land;